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Sri Vail Mettu Hawkers Union, vs Tirumala Tirupati Devasthanams
2021 Latest Caselaw 4163 AP

Citation : 2021 Latest Caselaw 4163 AP
Judgement Date : 21 October, 2021

Andhra Pradesh High Court - Amravati
Sri Vail Mettu Hawkers Union, vs Tirumala Tirupati Devasthanams on 21 October, 2021
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                 MAIN CASE No.W.P.No.7698 of 2021
                           PROCEEDING SHEET

Sl.                                                                Office
                                   ORDER

No DATE Note 9 21.10.2021 RRR, J

Post on 23.10.2021.

In the meanwhile, the judgments filed by the learned counsel for the respondents along with memo dated 20.10.2021 shall be serve a copy on the learned counsel for the petitioner.

_________ RRR, J

BSM.

 
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