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M T Swamy vs The Union
2021 Latest Caselaw 4162 AP

Citation : 2021 Latest Caselaw 4162 AP
Judgement Date : 21 October, 2021

Andhra Pradesh High Court - Amravati
M T Swamy vs The Union on 21 October, 2021

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

MAIN CASE No. W.P.No.841 of 2020

PROCEEDING SHEET

Sl DATE ORDER Office No. Note 23 21.10.2021 AVSS,J

It is submitted by the learned Senior Counsel, Smt.K.Sesha Rajyam, that the judgment in W.P.No.45114 of 2018 is awaited.

Post after four weeks.

Interim order, granted earlier, stands extended by six weeks.

_________ AVSS,J Tsy

 
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