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Sri Kavitha And Manasa Agencies vs The State Of Andhra Pradesh,
2021 Latest Caselaw 4161 AP

Citation : 2021 Latest Caselaw 4161 AP
Judgement Date : 21 October, 2021

Andhra Pradesh High Court - Amravati
Sri Kavitha And Manasa Agencies vs The State Of Andhra Pradesh, on 21 October, 2021
              HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                       MAIN CASE No.W.P.No.20181 of 2021


                                   PROCEEDING SHEET

Sl.No     DATE                                                    Office
                                          ORDER

Note 21.10.2021 RRR, J

Judgment deferred.

_________ RRR, J Js.

 
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