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Thakkilapati Lakshmamma, vs Thakkilapati Radhamma Died
2021 Latest Caselaw 4157 AP

Citation : 2021 Latest Caselaw 4157 AP
Judgement Date : 21 October, 2021

Andhra Pradesh High Court - Amravati
Thakkilapati Lakshmamma, vs Thakkilapati Radhamma Died on 21 October, 2021
                                                                                      71


                 HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                         MAIN CASE No.W.A.No.653 of 2021

                                 PROCEEDING SHEET

Sl.   DATE                                   ORDER                                         OFFICE
No.                                                                                         NOTE
1.

21.10.2021 (Through Video-Conferencing)

Learned counsel for the Writ Appellants is allowed three (03) weeks time to file reply to the leave application. Post immediately thereafter.

In the meanwhile, the appellants shall file certified copy of the impugned judgment.

PRASHANT KUMAR MISHRA, CJ C. PRAVEEN KUMAR, J

MS / SM

 
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