Andhra Pradesh Private Unaided ... vs The State Of Andhra Pradesh
2021 Latest Caselaw 4116 AP

                         HIGH COURT OF ANDHRA PRADESH

               MAIN CASE No. W.P. Nos.8735 and 7538 of 2021

                                   PROCEEDING SHEET

Sl.
No      DATE                                                                       OFFICE
                                             ORDER

NOTE

20.10.2021 UDPR, J When the file is perused for preparation of judgment,

it is seen that the connected Writ Petition No.27369/2010 is

pending before the Division Bench. Hence, the Registry

shall take steps to post these writ petitions along with Writ

Petition No.27369/2010 by obtaining orders from the

Hon'ble the Chief Justice.

_________ UDPR, J KRK