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Vanki Syamala vs Vanki Pradeep
2021 Latest Caselaw 4115 AP

Citation : 2021 Latest Caselaw 4115 AP
Judgement Date : 20 October, 2021

Andhra Pradesh High Court - Amravati
Vanki Syamala vs Vanki Pradeep on 20 October, 2021
                    HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI

MAIN CASE NO.: S.A.No.494 of 2021
                                     PROCEEDING SHEET
 Sl.      Date                                  ORDER                              OFFICE
No.                                                                                  NOTE
1.

20.10.2021 MVR,J Tr. to I-O folder before corrections if any.

Pl.verify.

At request of Smt.Nimmagadda Revathi, learned counsel

for the appellant, list next week.

In the meantime, to file certified copy of the decree and

judgment of the trial Court.

_______ MVR,J Pab

 
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