Muralasetti Saraswathi vs Adabala Venkataramayya
2021 Latest Caselaw 4038 AP

Citation : 2021 Latest Caselaw 4038 AP
Judgement Date : 8 October, 2021

Andhra Pradesh High Court - Amravati

Muralasetti Saraswathi vs Adabala Venkataramayya on 8 October, 2021

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO. SECOND APPEAL No.96 of 2007
                                PROCEEDING SHEET
Sl.   Date                                ORDER                            OFFICE
No.                                                                         NOTE
03 08.10.2021

MVR,J

The second appeal is dismissed as withdrawn. No costs.

(vide separate judgment) _____ MVR,J RR

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