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Dulipalla Ramadevi vs Sanka Ramesh
2021 Latest Caselaw 4031 AP

Citation : 2021 Latest Caselaw 4031 AP
Judgement Date : 8 October, 2021

Andhra Pradesh High Court - Amravati
Dulipalla Ramadevi vs Sanka Ramesh on 8 October, 2021
                                                                                  21

           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: W.A.No.644 of 2021

                            PROCEEDINGS SHEET

Sl.     DATE                                    ORDER                                  OFFICE
                                                                                        NOTE
No.


1.

08.10.2021 (Taken up through video conferencing)

I.A.No.1 of 2021

This application is filed for dispensing with the filing of the order under challenge.

Dispensed with.

I.A.No.1 of 2021 stands disposed of.

W.A.No.644 of 2021

Writ Appeal is disposed of, vide separate judgment.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J

IBL

 
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