D.T.S.Apparao, vs The Government Of Andhra Pradesh,
2021 Latest Caselaw 4030 AP

Citation : 2021 Latest Caselaw 4030 AP
Judgement Date : 8 October, 2021

Andhra Pradesh High Court - Amravati

D.T.S.Apparao, vs The Government Of Andhra Pradesh, on 8 October, 2021

          HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No:W.P.No.22165 of 2021
                       PROCEEDING SHEET
SL.     DATE                         ORDER                        OFFICE
NO.                                                                NOTE
02    08.10.2021

DVSS, J

Learned Government Pleader for points out that the issues raised pertains to interpretation of the judgment and rules, for which a counter is necessary.

List on 08.11.2021 in Motion List.

___________ DVSSJ Ssv

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