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Shri Rajanala Satyanarayana vs Shri Yermati Satyanarayana
2021 Latest Caselaw 4026 AP

Citation : 2021 Latest Caselaw 4026 AP
Judgement Date : 8 October, 2021

Andhra Pradesh High Court - Amravati

Shri Rajanala Satyanarayana vs Shri Yermati Satyanarayana on 8 October, 2021

           HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                          A.S.No.731 of 2011

JUDGMENT:

Smt. P. Radhika, learned counsel for the appellant submits that the

matter has been settled out of the Court by the parties and seeks

permission of this court to withdraw the appeal.

Accordingly the Appeal is dismissed as withdrawn. There shall be

no order as to costs. As a sequel, pending miscellaneous petitions, if any,

shall stand closed.

_________________________ R. RAGHUNANDAN RAO, J.

8th October, 2021 Js.

2 RRR,J A.S.No.731 of 2011

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

A.S.No.731 of 2011

8th October, 2021 Js.

 3                RRR,J
    A.S.No.731 of 2011

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