Citation : 2021 Latest Caselaw 3991 AP
Judgement Date : 7 October, 2021
HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI MAIN CASE No.: S.A.No.239 of 2000 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE
07-10-2021 MVR,J:
Registry is directed to list this matter before any other bench to which MVR,J is not a member, since the judgment in the trial Court, which is in question, is his judgment.
Registry is directed to print the name of Sri R.V.Nagabhushana Rao, learned counsel for the appellant in the cause-list.
List during first week of November 2021.
______ MVR,J Rns
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