Wednesday, 29, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Syed Maimunnisa Begum vs Mohammed Ayub
2021 Latest Caselaw 3989 AP

Citation : 2021 Latest Caselaw 3989 AP
Judgement Date : 7 October, 2021

Andhra Pradesh High Court - Amravati
Syed Maimunnisa Begum vs Mohammed Ayub on 7 October, 2021
       HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                APPEAL SUIT No.625 of 2010

JUDGMENT:

Sri J.V.Srinivas, learned counsel appearing for Sri

Suresh Velaga, learned counsel for the appellant seeks to

withdraw the appeal suit. A memo for withdrawing the appeal

suit has also been filed by Sri Suresh Velaga on 06.10.2021.

Accordingly, the appeal suit is dismissed as

withdrawn. There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any,

shall stand closed.

____________________________ R. RAGHUNANDAN RAO, J.

07.10.2021 SDP

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

APPEAL SUIT No.625 of 2010

07-10-2021

SDP

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter