Dr. Polamuri Lakshmi Kiran, vs Dr. Samadhana Raju,
2021 Latest Caselaw 4805 AP

             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.M.A.No.280 of 2021

                                  PROCEEDING SHEET

                                                                                  OFFICE
                                                ORDER

Sl.No DATE NOTE

01. 23.11.2021 CPK, J & RNT, J

I.A.No.1 of 2021 Notice.

Learned counsel for the petitioner is also permitted to take out personal notice on the respondent by Registered Post with Acknowledgment Due and file proof of service in the Registry.

List on 21.12.2021.

There shall be interim suspension of the judgment and decree dated 29.10.2021 in H.M.O.P.No.296 of 2017 on the file of III Additional Senior Civil Judge, Kakinada, for a period of six (6) weeks.

___________ CPK, J

___________ RNT, J

Ivd