Dandu Hari Babu, vs State, Rep. By Pp.,
2021 Latest Caselaw 4776 AP

Citation : 2021 Latest Caselaw 4776 AP
Judgement Date : 22 November, 2021

Andhra Pradesh High Court - Amravati

Dandu Hari Babu, vs State, Rep. By Pp., on 22 November, 2021

             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      MAIN CASE No.Crl.R.C.No.905 of 2006

                          PROCEEDING SHEET

Sl.   DATE                            ORDER                           OFFICE
No.                                                                    NOTE
07.   22.11.2021 RNT, J

                       Heard Sri Venkateswara Rao Gudapati,
                 learned counsel for the petitioner-revisionist and
                 Sri Soora Venkata Sai Nath, learned Special
                 Assistant Public Prosecutor appearing for the
                 respondent/State.

Judgment/order reserved.

________ RNT, J Gk

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