Mandala Palasai vs The State Of Andhra Pradesh
2021 Latest Caselaw 4740 AP

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         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   MAIN CASE No.:W.P.No.27152 of 2021

                                PROCEEDING SHEET

Sl.
                                           ORDER

No      DATE

1.    19.11.2021    MGR, J

Learned counsel for the petitioners after arguing at length, when the Government Pleader placed orders passed in W.A.No.55 and 99 of 2021 dated 27.08.2021, wherein similar matter falls for consideration and Writ Appeal dismissed confirming the order passed in Writ Petition and he seeks time to verify the judgment and make his submissions.

Post the matter on 24.11.2021 in the motion list.

___________ MGR, J KLPD