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Malakalapalli Devi vs Malakalapali Siva Prakasa Rao
2021 Latest Caselaw 4702 AP

Citation : 2021 Latest Caselaw 4702 AP
Judgement Date : 18 November, 2021

Andhra Pradesh High Court - Amravati
Malakalapalli Devi vs Malakalapali Siva Prakasa Rao on 18 November, 2021
 
  

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

THURSDAY, THE EIGHTEENTH DAY OF NOVEMBER
TWO THOUSAND AND TWENTY ONE 2
:PRESENT:
THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO
a
IA No. 2 OF 2019
IN
CRP NO: 2707 OF 2019

Between: 7

Malakalapalli Devi, W/o. Surya Prakasa Rao, Hindu, Female, 48 years,
Housewife, R/o.D.No.1-32, Tallagokavaram village, Pedavegi Mandal, West
Godavari District.

...Petitioner(s)

AND

1. Malakalapali Surya Prakasa Rao, S/o. Krishna Rao, Hindu, Male, 52 years,
cultivation, R/o.D.No. 1-32, Tallagokavaram village, Pedavegi Mandal, West
Godavari District.

2. Buddala Venkateswara Vara Prasada Rao,, S/o. Anjayya, Hindu, Male, 55 years,
Cultivation, R/o.D.No.3-51, Vegiwada village, Pedavegi Mandal, West Godavari
District.

... Respondents

Counsel for the Petitioner : Sri B.P.RAJU
Counsel for the Respondent : ---

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the petition, the High Court may be pleased to grant stay the
operation of Judgment and Decree dated: 1-9-2017 in Creditor |.P.No.37 of 2009 on the
file of the Additional Senior Civil Judge, Eluru, West Godavari District, Pending disposal
of CRP No. 2707 of 2019, on the file of the High Court. a

The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and the order of the High Court dated 25.10.2021 and
07.01.2020 made herein and upon hearing the arguments of Sri B P Raju Advocate for
the Petitioner and Advocate for the Respondents, The Court made the following
ORDER:

"Sri B.V.Krishna Reddy, learned counsel for the respondent seeks time.

Learned counsel for the petitioner submits that there is urgency in the matter, as there is a auction of agricultural land to an extent of Ac.2.36 cents in R.S. No.47/3 of Talla Gokavaram Village, West Godavari District is proposed to be - held.

Post on 25.11.2021.

In the circumstances, there shall be a stay of public auction of the said land, for a period of three weeks." 1

SD/- SHAIK MOHD. RAFI

ASSISTANT REGIFIRAR

ITTRUE COPY// fr F SECTION OFFICER

'

To

--

ak

The Additional Senior Civil Judge, Eluru, West Godavari District.

Malakalapali Surya Prakasa Rao, S/o. Krishna Rao, R/o.D.No.1-32, Tallagokavaram village, Pedavegi Mandal, West Godavari District.

Buddala Venkateswara Vara Prasada Rao, S/o. Anjayya, R/o.D.No.3-51, Vegiwada village, Pedavegi Mandal, West Godavari District. (2 & 3 By RPAD) One CC to Sri. B P Raju Advocate [OPUC]

One spare copy

pr

HIGH COURT

RRRJ

DATED:18/11/2021

POST ON 25.11.2021.

ORDER

IA No. 2 OF 2019 IN CRP NO: 2707 OF 2019

STAY

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