M/S Amaravathi Enterprises vs M/S Sri Kumaran Spinners
2021 Latest Caselaw 4670 AP

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: A.S.No.86 of 2021

                             PROCEEDING SHEET

Sl.
                                       ORDER

No      DATE
                                                                         Transferr
3.    16.11.2021   CPK, J & RNT, J                                       -ed to I/O
                                                                         folder
                                                                         before
                                  I.A.No.1 of 2021                       correction
                                                                              AMD
                         Though    notice    is   served     on   the

respondents, there is no representation on their behalf.

Sri S.K.Kishore Reddy, learned counsel for the petitioner/appellant, seeks time to place judgments in support of his plea.

List on 26.11.2021.

___________ CPK, J

___________ RNT, J AMD