Expand

O P Jindal Global University

trademarkclick

January February March April May June July August September October November December

Manchala Satish vs The State Of Andhra Pradesh
2021 Latest Caselaw 4654 AP

Citation : 2021 Latest Caselaw 4654 AP
Judgement Date : 15 November, 2021

Andhra Pradesh High Court - Amravati

Manchala Satish vs The State Of Andhra Pradesh on 15 November, 2021

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE No: W.P.No. 13979 of 2020

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

14. 15.11.2021 NJS, J

It is stated by the learned counsel for the

petitioner that the matter is covered by the

Judgment passed by the learned single

Judgment in W.P.No.11051 of 2021.

Learned Standing Counsel seeks time to

verify the same.

List the matter on 16.11.2021 in motion

list

_______ NJS, J Ks

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs