Shaik Bade vs Grandi Veera Venkata Satya ...
2021 Latest Caselaw 4606 AP

Citation : 2021 Latest Caselaw 4606 AP
Judgement Date : 12 November, 2021

Andhra Pradesh High Court - Amravati

Shaik Bade vs Grandi Veera Venkata Satya ... on 12 November, 2021

              HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                      MAIN CASE No.A.S.No.81 & 424 of 2007


                                    PROCEEDING SHEET

Sl.No     DATE                                                     Office
                                          ORDER

Note 12.11.2021 RRR, J

Heard.

Judgment reserved.

_________ RRR, J Js.

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