The District Registrar vs Maddula Mahendra Avinash
2021 Latest Caselaw 4605 AP

Citation : 2021 Latest Caselaw 4605 AP
Judgement Date : 12 November, 2021

Andhra Pradesh High Court - Amravati

The District Registrar vs Maddula Mahendra Avinash on 12 November, 2021

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                 MAIN CASE No.C.R.P.No.823 of 2021
                          PROCEEDING SHEET

Sl.                                                               Office
                                 ORDER

No DATE Note 03 12.11.2021 RRR, J

The learned Government Pleader seeks time to ascertain the law on the issue and place necessary judgments before this Court

Post on 18.11.2021.

_________ RRR, J

BSM.

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