Unknown vs 202
2021 Latest Caselaw 4588 AP

Citation : 2021 Latest Caselaw 4588 AP
Judgement Date : 11 November, 2021

Andhra Pradesh High Court - Amravati

Unknown vs 202 on 11 November, 2021

             HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: W.P.No.26287 of 2021


                     PROCEEDING SHEET
Sl.                                                                     OFFICE
      DATE       ORDER
No                                                                      NOTE.


                 DVSS,J
 1. 11.11.2021

                          Learned    Government       Pleader     for
                 Endowments appearing for the 2nd respondent

submits that there are other judgments contrary to the judgments that are filed as material papers and he wishes to bring them to the notice of this Court.

Post on 23.11.2021 in the motion list for hearing.

________ DVSS,J GR/SCS

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