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B Rajeswara Rao vs The State Of Andhra Pradesh
2021 Latest Caselaw 4585 AP

Citation : 2021 Latest Caselaw 4585 AP
Judgement Date : 11 November, 2021

Andhra Pradesh High Court - Amravati
B Rajeswara Rao vs The State Of Andhra Pradesh on 11 November, 2021

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE: WRIT PETITION No.26111 of 2021

PROCEEDING SHEET Sl OFFICE DATE ORDER No NOTE

2. 11.11.2021 NJS, J

List the matter on 12.11.2021 in Motion List, to

enable the learned Standing Counsel to go through the

judgment of the Division Bench filed at page No.29 of

the material papers.

_________ NJS, J vasu

 
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