Sri. Sasanapuri Someswara Rao, vs M/S. Shriram City Union Finance ...
2021 Latest Caselaw 4583 AP

Citation : 2021 Latest Caselaw 4583 AP
Judgement Date : 11 November, 2021

Andhra Pradesh High Court - Amravati

Sri. Sasanapuri Someswara Rao, vs M/S. Shriram City Union Finance ... on 11 November, 2021

             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.R.P.No.1211 of 2021

                                 PROCEEDING SHEET

                                                                         OFFICE
                                            ORDER

Sl.No DATE NOTE

01. 11.11.2021 CPK, J & RNT, J

On a request made by learned counsel for the petitioner to place on record judgments in support of the case, list on 12.11.2021.

___________ CPK, J

___________ RNT, J

Ivd

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