S. Murali, vs The Principal Secretary,
2021 Latest Caselaw 4580 AP

Citation : 2021 Latest Caselaw 4580 AP
Judgement Date : 11 November, 2021

Andhra Pradesh High Court - Amravati

S. Murali, vs The Principal Secretary, on 11 November, 2021

Bench: Ninala Jayasurya

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                   MAIN CASE No: W.P.No.23514 of 2020

                               PROCEEDING SHEET
Sl.                                                                     OFFICE
        DATE                            ORDER
No                                                                     NOTE.
                                                                      Transfe
8     11.11.2021

 NJS, J                                               rred to
                                                                      io

Heard the learned counsel for the petitioners folder before who submits that the matter is clearly covered by correcti the judgment of the learned Single Judge in ons.

B/o.

W.P.No.20371 of 2021 dated 22.12.2020 which was upheld by a Division Bench by order dated 13.07.2021 in W.A.No.291 of 2021.

Learned Government Pleader to verify the same, list this matter on 18.11.2021 in the 'Motion List'.

______ NJS, J BLV

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