Smt. K. Mahalakshmi Proprietor vs Canara Bank
2021 Latest Caselaw 4562 AP

     HIGH COURT OF ANDHRA PRADESH :: AMARAVATI


      HON'BLE Mr. JUSTICE AHSANUDDIN AMANULLAH
                          AND
        HON'BLE Mr. JUSTICE B. KRISHNA MOHAN


                 WRIT PETITION No.24213 OF 2020



Smt. K.Mahalakshmi,
Proprietor of Radiant Enterprises,
LIG 2/7, First Floor, APHB Colony,
Bhavanipuram, Vijayawada, Andhra Pradesh.

                                         ...            Petitioner

                                Versus

Canara Bank, Rep. by The Divisional Manager,
D.No.54-15-4B, second floor,
Srinivasanagar Bank Colony, Ring Road,
Vijayawada and another.

                                         ...          Respondents

Counsel for the petitioner : ---

Counsel for the respondents : ---

ORAL JUDGMENT Dt: 09.11.2021

(Per Hon'ble Sri Justice Ahsanuddin Amanullah)

None appear for the parties.

2. On 24.08.2021, the Court had recorded that the parties

had amicably resolved their issues and steps pursuant thereto

were to be taken. Thereafter, on 07.09.2021, on prayer of the

parties, the matter was adjourned to 21.09.2021. On

21.09.2021, as nobody had appeared for the parties, the matter

was adjourned for today.

3. In the aforesaid background, it appears that the parties

have resolved their issue and are no more interested in

prosecuting the matter.

4. Accordingly, the Writ Petition stands disposed of on

account of non-prosecution. No order as to costs.

5. Miscellaneous petitions, if any pending, also stand

disposed of.

_________________________________ (AHSANUDDIN AMANULLAH, J)

__________________________ (B. KRISHNA MOHAN, J)

Gvl

HON'BLE Mr. JUSTICE AHSANUDDIN AMANULLAH AND HON'BLE Mr. JUSTICE B. KRISHNA MOHAN

WRIT PETITION No.24213 OF 2020

Date : 09-11-2021

Gvl