Citation : 2021 Latest Caselaw 4561 AP
Judgement Date : 9 November, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No: W.P.No.18431 of 2021
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No NOTE.
Transfe
7 09.11.2021
NJS, J rred to
io
List this matter along with W.P.No.16414 of folder before 2021 on 11.11.2021 to enable the learned counsel correcti for the petitioner to file a copy of judgment passed ons.
B/o.
by the learned Single Judge with reference to evaluation of answer sheets in respect of the posts for which notification dated 31.12.2018 has been issued.
______ NJS, J BLV
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