State Of Ap vs Devi Sea Fooda Limited
2021 Latest Caselaw 1795 AP

      IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

   HON'BLE Mr. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
                             &
           HON'BLE Mr. JUSTICE C. PRAVEEN KUMAR

                    WRIT APPEAL No.15 of 2021

                    (Through video conferencing)

State of Andhra Pradesh, rep. by its
Principal Secretary, Revenue, Stamps &
Registration Department, Secretariat
Buildings, Velagapudi, Guntur District,
and others                                              ... Appellants

                                Versus

Devi Sea Foods Limited, Dr.No.50-1-51,
A.S.R. Nagar, Seethammadhara, Visakhapatnam,
Rep. by its Managing Director P. Brahmanandam,
S/o. Somaraju, aged 67 years, R/o.H.No.32,
Balaji Baymount, Rushikonda, Tarakarama Layout,
Near Gitam College, Visakhapatnam                      ... Respondent

Counsel for the appellants     : Mr. Syed Khader Mastan, G.P.

Counsel for the respondent     : Mr. K.S. Murthy

                         JUDGMENT (ORAL)

Dt:31.03.2021

(ARUP KUMAR GOSWAMI, CJ)

Heard Mr. Syed Khader Mastan, learned Govt. Pleader attached

to the office of the learned Additional Advocate General, for the

appellants and Mr. K.S. Murthy, learned counsel for the respondent.

This appeal is presented against an order dated 02.11.2020

passed in W.P.No.19768 of 2020.

A perusal of the order goes to show that learned counsel for

the writ petitioner as well as the learned Government Pleader for

Registration and Stamps, had submitted that the issue involved in the

said Writ Petition was squarely covered by common order dated

24.01.2014 passed in W.P.Nos.17600 of 2011 and 32791 of 2013.

Accordingly, the order under challenge was passed, following

the aforesaid order.

Since it is a consent order, we do not see any ground to

entertain this appeal and, accordingly, the Writ Appeal is dismissed.

No order as to costs.

Pending miscellaneous applications, if any, shall stand closed.

ARUP KUMAR GOSWAMI, CJ C. PRAVEEN KUMAR, J

MRR