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Mohana Naga Gangatchutha ... vs Konduru Gangarajudied Per Lr Rr 2 ...
2021 Latest Caselaw 1781 AP

Citation : 2021 Latest Caselaw 1781 AP
Judgement Date : 26 March, 2021

Andhra Pradesh High Court - Amravati
Mohana Naga Gangatchutha ... vs Konduru Gangarajudied Per Lr Rr 2 ... on 26 March, 2021
Bench: K Suresh Reddy
         HON'BLE SRI JUSTICE K.SURESH REDDY

A.S.NO.2157 OF 2001

JUDGMENT:-

Seeking withdrawal of the Appeal Suit, the learned counsel

for the appellants has filed a letter, dated 15-02-2021 into

Registry.

The said letter is placed on record.

Accordingly, the Appeal Suit is dismissed as withdrawn. No

order as to costs.

Miscellaneous Petitions pending, if any, shall stand closed

in consequence.

__________________ K.SURESH REDDY,J th 26 MARCH,2021 TSNR

 
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