Sri Venkateswara University vs Dr B Amarnath
2021 Latest Caselaw 1716 AP

        IN THE HIGH COURT OF ANDHRA PRADESH : AMARAVATI

    HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
                                         &
                 HON'BLE MR. JUSTICE C. PRAVEEN KUMAR


                        WRIT APPEAL No.165 of 2021

                      (Taken up through video conferencing)

Sri Venkateswara University, Tirupati,
Chittoor District, represented by its Registrar.
                                                       .. Appellant.
        Versus

1. Dr. B. Amarnath, S/o B. Venkata Ramana,
Age 62 years, working as Professor,
Department of Management Studies,
SVU College of C.M. & C.S., Tirupati
and others.
                                                       ..Respondents.

Counsel for the Appellant : Mr. Syed Khader Masthan for Ponnavolu Sudhakara Reddy

Counsel for respondent No.1 : Mr. P.V. Ramana

Counsel for respondent No.2 : Government Pleader for Services III

ORAL JUDGMENT

Dt: 23.03.2021

(per Arup Kumar Goswami, CJ)

Mr. Syed Khader Masthan, learned counsel representing Mr. Ponnavolu

Sudhakara Reddy, learned standing counsel for the appellant, seeks permission

for withdrawal of this writ appeal so as to file an application for vacating the

interim order before the learned single Judge.

Permission is accorded and the Writ Appeal is disposed of as withdrawn.

No costs. Pending miscellaneous applications, if any, shall stand closed.

ARUP KUMAR GOSWAMI, CJ C. PRAVEEN KUMAR, J Nn

HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE & HON'BLE MR. JUSTICE C. PRAVEEN KUMAR

WRIT APPEAL No.165 of 2021

(per Arup Kumar Goswami, CJ)

Dt: 23.03.2021

Nn