R.K Township Promoters Pvt Ltd., vs State Of Andhra Pradesh,
2021 Latest Caselaw 1708 AP

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        HON'BLE SRI JUSTICE D.V.S.S.SOMAYAJULU

              WRIT PETITION No.5899 OF 2021

ORDER:

Heard learned Counsel for the petitioner and the learned

Assistant Government Pleader for Endowments.

The grievance of the petitioner is that his representation

has not been disposed of with regard to his claim that the

lands have been wrongfully included under the prohibited

properties list under Section 22-A of the Registration Act,

1908.

In reply to a question from this Court, the learned

Counsel relied upon the full Bench Decision in Vinjamuri

Rajagopala Chary Vs. Revenue Department1, wherein he

pointed out that a specific direction was mentioned in

paragraph 158, leaving it open to the parties in such cases to

make an application to the concerned authorities to delete or

modify the entries in the prohibited properties list under

Section 22-A of the Registration Act.

After perusing the same, this Court is of the opinion that

the petitioner had acted in line with the judgment and the

directions of the Full Bench.

The instructions filed by the learned Government Pleader

also show that they need time for verifying the records before

coming to a final conclusion.

2016 2 ALD 236

In that view of the matter since the respondent seeks

time to verify the revenue and other records before coming to a

final conclusion, this Court is of the opinion that the interest

of justice would be served if the respondent Nos. 2 to 4 are

directed to complete the entire exercise within a period of four

weeks from the date of receipt of a copy of this order. This

period of four weeks is fixed since the Assistant Commissioner

stated in the instructions that this time is necessary for

verification of the records.

With the above direction, the Writ Petition is disposed of.

There shall be no order as to costs.

Consequently, miscellaneous applications, pending if

any, shall stand closed.

__________________________ D.V.S.S.SOMAYAJULU, J Date:23.03.2021.

HON'BLE SRI JUSTICE D.V.S.S.SOMAYAJULU

WRIT PETITION No.5899 OF 2021

Date: 23.03.2021

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