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Adivishnu Vittal Rao vs A. Sri Hari Rao
2021 Latest Caselaw 1693 AP

Citation : 2021 Latest Caselaw 1693 AP
Judgement Date : 22 March, 2021

Andhra Pradesh High Court - Amravati
Adivishnu Vittal Rao vs A. Sri Hari Rao on 22 March, 2021
Bench: B Krishna Mohan
        THE HON'BLE SRI JUSTICE K. SURESH REDDY

A.S.No.520 OF 2008

JUDGMENT:-

It is represented by Sri M.M.M. Srinivasa Rao, learned

counsel for Appellants that the matter is settled out of court

between the parties and he seeks permission of this Court to

withdraw the Appeal.

Permission accorded.

Recording the said submission, this Appeal is dismissed as

withdrawn.

There shall be no order as to costs.

As a sequel, miscellaneous applications pending, if any, shall

also stand dismissed.

_____________________________ JUSTICE K. SURESH REDDY Date: 22.03.2021

KK

THE HON'BLE SRI JUSTICE K. SURESH REDDY

A.S.No.520 OF 2008

Date: 22.03.2021

KK

 
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