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State Of A.P., Rep By Pp., vs K.K.Satyanaayana
2021 Latest Caselaw 1691 AP

Citation : 2021 Latest Caselaw 1691 AP
Judgement Date : 22 March, 2021

Andhra Pradesh High Court - Amravati
State Of A.P., Rep By Pp., vs K.K.Satyanaayana on 22 March, 2021
Bench: B Krishna Mohan
           HON'BLE SRI JUSTICE B.KRISHNA MOHAN


                CRIMINAL APPEAL No.901 OF 2007

JUDGMENT:

It is represented by the learned counsel for the respondent

that the accused in this appeal is no more and a memo is also

filed to that effect.

Accordingly, the Criminal Appeal is closed as abated.

As a sequel, miscellaneous petitions pending, if any, shall

stand closed.

______________________________ JUSTCIE B.KRISHNA MOHAN

March 22, 2021.

Yvk

 
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