Pasupuleti Rangaiah vs The District Collector,
2021 Latest Caselaw 1645 AP

Citation : 2021 Latest Caselaw 1645 AP
Judgement Date : 20 March, 2021

Andhra Pradesh High Court - Amravati

Pasupuleti Rangaiah vs The District Collector, on 20 March, 2021

Bench: Arup Kumar Goswami, C.Praveen Kumar

      IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

 HON'BLE Mr. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
                           &
         HON'BLE Mr. JUSTICE C. PRAVEEN KUMAR

                     WRIT APPEAL No.169 of 2021

                     (Through video conferencing)

Pasupuleti Rangaiah, S/o.late Pasupuleti
Ramaiah, aged about 75 years, rep. by his
GPA Holder Cherukuri Naresh Kumar, S/o.
Tirupati Rao, aged about 29 years, D.No.5-119,
Sangam jagarlamudi village, Tenali Mandal,
Guntur District                                             ... Appellant

                                  Versus

The District collector, Guntur, and others            ... Respondents

Counsel for the appellant         :     Mr. Subba Rao Korrapati

Counsel for the respondents       :     G.P., for Revenue


                          JUDGMENT (ORAL)

Dt:20.03.2021

(ARUP KUMAR GOSWAMI, CJ)

Mr. Subba Rao Korrapati, learned counsel for the appellant,

prays for withdrawal of the Writ Appeal.

Prayer is accepted.

Writ Appeal is disposed of on withdrawal. No order as to

costs.

Pending miscellaneous applications, if any, shall stand

closed.

ARUP KUMAR GOSWAMI, CJ C. PRAVEEN KUMAR, J MRR