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Reliance General Insurance Co ... vs Meeniga Raghavendra Reddy, ...
2021 Latest Caselaw 1612 AP

Citation : 2021 Latest Caselaw 1612 AP
Judgement Date : 19 March, 2021

Andhra Pradesh High Court - Amravati

Reliance General Insurance Co ... vs Meeniga Raghavendra Reddy, ... on 19 March, 2021

Bench: K Suresh Reddy

        HON'BLE SRI JUSTICE K.SURESH REDDY

M.A.C.M.A.NO.1107 OF 2015

JUDGMENT:-

Learned counsel for the appellant seeks permission of this

Court to withdraw the present appeal.

Permission is accorded.

Accordingly, the M.A.C.M.A is dismissed as withdrawn. No

order as to costs.

Miscellaneous Petitions pending, if any, shall stand closed in consequence.

______________________ JUSTICE K.SURESH REDDY Date : 19.03.2021 sj

HON'BLE SRI JUSTICE K.SURESH REDDY

M.A.C.M.A.NO.1107 OF 2015

Date : 19.03.2021

sj

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