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United India Insurance Company ... vs Muttaluru Bala Narsimha Achari,
2021 Latest Caselaw 1608 AP

Citation : 2021 Latest Caselaw 1608 AP
Judgement Date : 19 March, 2021

Andhra Pradesh High Court - Amravati
United India Insurance Company ... vs Muttaluru Bala Narsimha Achari, on 19 March, 2021
Bench: K Suresh Reddy
[ 3239 ]

IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
FRIDAY, THE NINETEENTH DAY OF MARCH
TWO THOUSAND AND TWENTY ONE
: PRESENT: os
THE HONOURABLE SRI JUSTICE K SURESH REDDY /

IA No. 1 OF 2021 t
IN \
MACMA NO: 218 OF 2021
Between: a
United India Insurance Company Ltd, Represented by its Branch Manager, Kadapaz:;
..Petitioner/Appellant
(Appellant in MACMA 218 OF 2021
on the file of High Court)
AND .

1. Muttaluru Bala Narsimha Achari, S/o Venkatadri Achari, Aged about 45 years,
Hindu, Occ- Cooli; R/o D. No. 1/31, Mallepally village, B. Mattam Mandal,
Kadapa District,

2. Muttaluru Sarada, W/o Bala Narsimha Achari, Aged about 40 years, Hindu, Occ-
Dependant, R/o D. No. 1/31, Mallepally village, B. Mattam Mandal, Kadapa
District.

.3. Muttaluru Lakshmi Prasanna, D/o Bala Narsimha Achari, Aged about 22 years,
Hindu, Occ- Dependant, R/o D. No. 1/31, Mallepally village, B. Mattam Mandal,
Kadapa District.

4. M. Thirupathaiah, S/o Obaiah Aged about 32 years,. Hindu, Occ- Driver of Car
No.AP 13 H 6667 R/o D. No. 10/182, Etukalapad village, B. Kodur Mandal,
Kadapa District.

5. S. Sumanniah, S/o S. Bala Sundaram, Aged about 50 years, Hindu, Occ- Permit
Holder of Car bearing No. Car No.AP 13 H 6667, R/o D. No. 3/20,
Mahanandipalli village, Kalasapadu Mandal, Kadapa District.

6. D. Rama Narayana Reddy, S/o Adi Narayana Reddy Aged about 52 years,
Hindu, Policy Holder of Car No. AP 13 H 6667 R/o 22/57-4, Nagalakatta Street,
Jammalamadugu town and Mandal Kadapa District.

. .Respondents/Respondents
(Respondents in-do-)

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the petition, the High Court may be pleased to grant stay of
all further proceedings including execution of the Order and Decree dated 11.3.2020
passed in MV.OP.No.87 of 2017 on the file of the Motor Accidents Claims Tribunal-cum-
VI Additional District Judge Court, Kadapa, pending disposal of MACMA No.218 of
2021, on the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and upon hearing the arguments of SRI P PHALGUNA RAO
Advocate for the Petitioner/Appellant, the Court made the following
ORDER:

"For the reasons stated in the affidavit filed in support of this application and taking into consideration of the submissions made by the learned counsel for the petitioner/appellant, there shall be stay of all further proceedings pursuant to the judgment and decree, dated 11.03.2020 passed in M.V.O.P.NO.87 of 2017 by the Chairperson, Motor Accidents Claims Tribunal-cum-VI Additional District Judge, Kadapa, subject to the petitioner/appellant depositing 50% of the awarded amount with proportionate costs and interest within eight (8) weeks from today. In default of deposit, this order stands cancelled automatically without further reference to this Court. On such deposit being made, the respondents/claimants are permitted to withdraw the amount, as per the arrangement made by the Tribunal below, without furnishing any security".

SD/-M.SURYANADHA REDDY ASSISTANT REGISTRAR

ITTRUE COPYI// 5 For ASSISTANT REGISTRAR

ong

To,

_ The Chairman, Motor Accidents Claims Tribunal-cum-VI Additional District Judge

Court, Kadapa

Muttaluru Bala Narsimha Achari, S/o Venkatadri Achari, Aged about 45 years, Hindu, Occ- Cooli, R/o D. No. 1/31, Mallepally village, B. Mattam Mandal, Kadapa District,

Muttaluru Sarada, W/o Bala Narsimha Achari, Aged about 40 years, Hindu, Occ- Dependant, R/o D. No. 1/31, Mallepally village, B. Mattam Mandal, Kadapa District.

Muttaluru Lakshmi Prasanna, D/o Bala Narsimha Achari, Aged about 22 years, Hindu, Occ- Dependant, R/o D. No. 1/31, Mallepally village, B. Mattam Mandal, Kadapa District.

M. Thirupathaiah, S/o Obaiah Aged about 32 years, Hindu, Occ- Driver of Car No.AP 13 H 6667 R/o D. No. 10/182, Etukalapad village, B. Kodur Mandal, Kadapa District.

-§. Sumanniah, S/o S. Bala Sundaram, Aged about 50 years, Hindu, Occ- Permit

Holder of Car bearing No. Car No.AP .13 H 6667, R/o D. No. 3/20, Mahanandipalli village, Kalasapadu Mandal, Kadapa District.

D. Rama Narayana Reddy, S/o Adi Narayana Reddy Aged about 52 years, Hindu, Policy Holder of Car No. AP 13 H 6667 R/o 22/57-4, Nagalakatta Street, Jammalamadugu town and Mandal Kadapa District. (Addresses 2 to 7 by RPAD) One CC to SRI P PHALGUNA RAO Advocate [OPUC]

One spare copy

HIGH COURT

KSRJ

DATED:19/03/2021

ORDER

IA.NO.1 OF 2021 IN MACMA.No.218 of 2021

STAY

 
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