Citation : 2021 Latest Caselaw 1546 AP
Judgement Date : 16 March, 2021
(SHOW CAUSE NOTICE BEFORE ADMISSION) IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI TUESDAY, THE SIXTEENTH DAY OF MARCH, TWO THOUSAND AND TWENTY :PRESENT: THE HONOURABLE SRI JUSTICE JOYMALYA BAGCHI AND THE HONOURABLE SRI JUSTICE A.V. SESHA SAI A.S. No. 112 OF 2021 Between: 1.Smt A.K. Gajalakshmi, W/o. A.S. Kuppaswamy 2.Smt P. Revathi, W/o. P.M. Chanrasekhar 3.Smt Y. Maheswari, W/o. Y.V. Ram Manohar. Appellants/Defendants 6 to 8 AND 1.K. Kuppaiah, S/o. K. Ankaiah, R/o. No. 77, Gandhi Road, Tirupati, Chittoor District. ..Respondent/Plaintiff. 2.K. Ankaiah, S/o. Subbaiah (died) 3.K. Eswaramma, W/o. K. Ankaiah, Housewife, R/o. H.No.10-7-314, Nadhamuni Street, Tirupati -517 501. 4.K, Padmanabham, S/o. K. Ankaiah, Business, R/o. Shop No. 35, Mini Shopping Complex, R.B.G.G. Area, Tirumala -517 504. 5.K. Ramchandra, S/o. K. Ankaiah, Business, Shop No. 332, Main Shopping Complex, Tirumala -517 504. 6.K. Pandurangaiah, S/o. K. Ankaiah, No. 333, Main Shopping Complex, Tirumala -517 504. 7.Tatireddy Somasekhar Reddy, S/o. T. Doraswamy Reddy, R/o. D.No. 8/85, N.T.R. Colony, Tirupati, Chittoor District. 8.N. Bhanukiran, S/o. N. Nagabhushanam Reddy, R/o. Plot No. 502, Seshasai Apartments, AIR Bye Pass Road, Tirupati, Chittoor District. 9.Mittapalli Subramanyam Reddy, S/o. Varadarajulu Reddy, D.No.412, Bairagipatteda, Tirupati, Chittoor District. 10.B. Muniramaiah, S/o. B. Munirathnam, R/o. D.No.4-64/3, Padmavathi Puram, Tiruchanur Road, Tirupati, Chittoor District. 11.Ravilla Chandrashaker, S/o. Narayanaswamy Naidu, R/o. G.K.N. Kandriga Village, Kammapalli Village and Post, R.C. Puram Mandal, Chittoor District. 12.K. Chandraskhaker Naidu, S/o. K. Bhasker Naidu, D.No.19-12-154, Bairagipatteda, Tirupati, Chittoor District. 13.K. Bhasker Naidu, S/o. K. Munikrishnama Naidu, Kandulavaripalli Village, Kannikapuram Post, R.C. Puram, Chittoor District. 14.A. Devanandam, S/o. A. Narappa Naidu, R/o. D.No. 19-8-50, Hathiramji Colony, Tirupati. ..Respondents/Defendants Nos.1 to 5 and D9 to 15. WHEREAS the Appellants above named through their Advocate Sri P. Hema Chandra, presented this Appeal Under Section 96 of CPC, aggrieved by the Judgment and decree dated 25-11-2020 passed in O.S.No. 113 of 2007 on the file of II! Additional District Judge at Tirupati; AND WHEREAS the High Court upon perusing the petition and memorandum of grounds filed herein and upon hearing the arguments of Sri P. Hema Chandra, Advocate for the Appellants, directed issue of notice to the Respondents herein to show cause as to why this AS., should not be admitted. Contd..2... 2 You viz: 1.K. Kuppaiah, S/o. K. Ankaiah, R/o. No. 77, Gandhi Road, Tirupati, Chittoor District. 2.K. Eswaramma, W/o. K. Ankaiah, Housewife, R/o. H.No.10-7-314, Nadhamuni Street, Tirupati -517 501, Chittoor District. 3.K. Padmanabham, S/o. K. Ankaiah, Business, R/o. Shop No. 35, Mini Shopping Complex, R.B.G.G. Area, Tirumala -517 504, Chittoor District. 4.K. Ramchandra, S/o. K. Ankaiah, Business, Shop No. 332, Main Shopping Complex, Tirumala -517 504, Chittoor District. 5.K. Pandurangaiah, S/o. K. Ankaiah, No. 333, Main Shopping Complex, Tirumala -517 504, Chittoor District. 6.Tatireddy Somasekhar Reddy, S/o. T. Doraswamy Reddy, R/o. D.No. 8/85, N.T.R. Colony, Tirupati, Chittoor District. 7.N. Bhanukiran, S/o. N. Nagabhushanam Reddy, R/o. Plot No. 502, Seshasai Apartments, AIR Bye Pass Road, Tirupati, Chittoor District. 8.Mittapalli Subramanyam Reddy, S/o. Varadarajulu Reddy, D.No.412, Bairagipatteda, Tirupati, Chittoor District. 9.B. Muniramaiah, S/o. B. Munirathnam, R/o. D.No.4-64/3, Padmavathi Puram, Tiruchanur Road, Tirupati, Chittoor District. 10.Ravilla Chandrashaker, S/o. Narayanaswamy Naidu, R/o. G.K.N, Kandriga Village, Kammapalli Village and Post, R.C. Puram Mandal, Chittoor District. 11.K. Chandraskhaker Naidu, S/o. K. Bhasker Naidu, D.No.19-12-154, Bairagipatteda, Tirupati, Chittoor District. 12.K. Bhasker Naidu, S/o. K. Munikrishnama Naidu, Kandulavaripalli Village, Kannikapuram Post, R.C. Puram, Chittoor District. 13.A. Devanandam, S/o. A. Narappa Naidu, R/o. D.No. 19-8-50, Hathiramji Colony, Tirupati, Chittoor District. are directed to show cause as to why in the circumstances set out in the appeal and memorandum of grounds filed therewith (copy enclosed) this AS., should not be admitted. 1.A. No.1 of 2021: Petition under Section 151 of CPC, praying that in the circumstances stated in the petition and the affidavit filed A.S., the High Court may be pleased to grant stay of all further proceedings including passing of final decree in O.S.No. 113 of 2007 on the file of Ill Additional District Judge, Tirupati, pending disposal of A.S.No. No. 112 of 2021 on the file of the High Court. The Court made the following ORDER:
[Proceedings taken up through Video Conferencing]
"Issue personal notice upon the respondents.
Learned counsel for the appellants is permitted to take out personal notice upon the respondents by registered post with ack.due and file proof of service into Registry.
Post after eight weeks.
In the meantime, proceedings shall go on but final decree shall not be
passed." , SD/- G. SREENIVAS REDDY
ASSISTANT REGISTR //TRUE COPY// Ag
SECTION OFFICER
for é Contd..3...
To
1.The Ill Additional District Judge, Tirupati, Chittoor District.
2.K. Kuppaiah, S/o. K. Ankaiah, R/o. No. 77, Gandhi Road, Tirupati, Chittoor District.
3.K. Eswaramma, W/o. K. Ankaiah, Housewife, R/o. H.No.10-7-314, Nadhamuni Street, Tirupati -517 501, Chittoor District.
4.K. Padmanabham, S/o. K. Ankaiah, Business, R/o. Shop No. 35, Mini Shopping Complex, R.B.G.G. Area, Tirumala -517 504, Chittoor District.
5.K. Ramchandra, S/o. K. Ankaiah, Business, Shop No. 332, Main Shopping Complex, Tirumala -517 504, Chittoor District.
6.K. Pandurangaiah, S/o. K. Ankaiah, No. 333, Main Shopping Complex, Tirumala -517 504, Chittoor District.
7.Tatireddy Somasekhar Reddy, S/o. T. Doraswamy Reddy, R/o. D.No. 8/85, N.T.R. Colony, Tirupati, Chittoor District.
8.N, Bhanukiran, S/o. N. Nagabhushanam Reddy, R/o. Plot No. 502, Seshasai Apartments, AIR Bye Pass Road, Tirupati, Chittoor District.
9.Mittapalli Subramanyam Reddy, S/o. Varadarajulu Reddy, D.No.412, Bairagipatteda, Tirupati, Chittoor District.
10.B. Muniramaiah, S/o. B. Munirathnam, R/o. D.No.4-64/3, Padmavathi Puram, Tiruchanur Road, Tirupati, Chittoor District.
11.Ravilla Chandrashaker, S/o. Narayanaswamy Naidu, R/o. G.K.N. Kandriga Village, Kammapalli Village and Post, R.C. Puram Mandal, Chittoor District.
12.K. Chandraskhaker Naidu, S/o. K. Bhasker Naidu, D.No.19-12-154, Bairagipatteda, Tirupati, Chittoor District.
13.K. Bhasker Naidu, S/o. K. Munikrishnama Naidu, Kandulavaripalli Village, Kannikapuram Post, R.C. Puram, Chittoor District. 14.4. Devanandam, S/o. A. Narappa Naidu, R/o. D.No. 19-8-50,4 Hathiramji Colony, Tirupati, Chittoor District. (Addressees 2 to 14 by RPAD- along with a copy of petition and memorandum of grounds)
15.One CC to Sri. P. Hema Chandra, Advocate [OPUC]
16. Two spare copies.
TKK
HIGH COURT
\.
JB,J & AVSS,J
DT.16-03-2021.
NOTICE BEFORE ADMISSION
A.S.No. 112 of 2021.
DIRECTION
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