R. Chandini Devi vs B. Achyut Kumar,
2021 Latest Caselaw 1499 AP

[3230]

(SHOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI .

TUESDAY, THE NINETH DAY OF MARCH
TWO THOUSAND AND TWENTY ONE | ~
: PRESENT:
THE HONOURABLE SRI JUSTICE U.DURGA PRASAD RAC
AND a,
THE HONOURABLE SRI JUSTICE B KRISHNA MOHAN "SX.
FAMILY COURT APPEAL (FCA) NO: 12 OF 2021 c

iS
ER ome

  

Between:
R. Chandini Devi, W/o B. Achyut Kumar, aged About 28 years, Private Employee, R/o
D.No.9-72, M.R.Palli, Amaravathi Nagar, Tirupati, Chittoor District.

 
 
      
    

Appellant/Petitioner ~

AND
B. Achyut Kumar, S/o Late B.C. Naidu, 31 yrs, Software Engineer, R/o D.No.5-66, Sri
Sai Mahadev Nagar, Parvathapur, Medipalli Post, Hyderabad.
Respondent/Respondent

WHEREAS the Appellant above named through her Advocate SRI N SUBBA
RAO presented this Appeal under Section 19 of the Family Courts Act against
Memorandum of Family Court Appeal to this Hon'ble High Court of Andhra Pradesh,
Amaravathi, against Decree and Judgment in FCOP.No.42 of 2018, dated 28-12-2020
on the file of the Court of the Judge, Family Court cum V Additional District Judge,
Tirupati, Chittoor District

AND WHEREAS the High Court upon perusing the petition and memorandum of
grounds filed herein and upon hearing the arguments of Sri N SUBBA RAO Advocate
for the Petitioner, directed issue of notice to the Respondentg herein to show cause as
to why this FAMILY COURT APPEAL (FCA) should not be admitted.

You viz:
B. Achyut Kumar, S/o Late B.C. Naidu, 31 yrs, Software Engineer, R/o D.No.5-66, Sri
Sai Mahadev Nagar, Parvathapur, Medipalli Post, Hyderabad.

are directed to show cause either appearing in person or through an Advocate, as to
why in the circumstances set out in the petition and the affidavit filed therewith (copy
enclosed) this FAMILY COURT APPEAL (FCA) should not be admitted, within four
weeks
The Court made the following:
ORDER:

"Notice before admission.

Learned counsel for appellant is permitted to take out personal notice on respondent and file proof of service in the Registry. :

Post after four weeks".

ASSISTANT REGISTRAR

TEC SECTION OFFICER For /

ITTRUE COPY// To,

1. B. Achyut Kumar, S/o Late B.C. Naidu, 31 yrs, Software Engineer, R/o D.No.5- 66, Sri Sai Mahadev Nagar, Parvathapur, Medipalli Post, Hyderabad. (by RPAD- along with a copy of petition and memorandum of grounds)

2. One CC to SRI N SUBBA RAO Advocate [OPUC]

3. Two spare cop¥es

Sd/-Ch.V.Subramanya Sarma

HIGH COURT

UDPRJ

BKMJ

DATED:09/03/2021 \

POST AFTER FOUR WEEKS

NOTICE BEFORE ADMISSION

FCA.No.12 of 2021

19 MAR 2021

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