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R.Phanibhushana Rao vs The State Of A.P.
2021 Latest Caselaw 1454 AP

Citation : 2021 Latest Caselaw 1454 AP
Judgement Date : 8 March, 2021

Andhra Pradesh High Court - Amravati

R.Phanibhushana Rao vs The State Of A.P. on 8 March, 2021

Bench: K Suresh Reddy

        HON'BLE SRI JUSTICE K.SURESH REDDY

Criminal Appeal No.1323 of 2006

JUDGMENT:-

When the matter is called for hearing, it is represented by

Sri A.Viswanatham, learned counsel for the appellant that

appellant/accused officer-2 is no more and he passed away two

years back and requests this court to dismiss the Criminal

Appeal as abated.

Accordingly, recording the above said submission, the

Criminal Appeal is dismissed as abated. No order as to costs.

Miscellaneous Petitions pending, if any, shall stand closed

in consequence.

__________________ K.SURESH REDDY,J th 8 MARCH, 2021 TSNR

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