Andhra Pradesh High Court - Amravati
Era Nagappa vs Eeranna on 8 March, 2021
Bench: B Krishna Mohan
MONDAY, THE EIGHTH DAY OF MARCH a |
TWO THOUSAND AND TWENTY ONE e
: PRESENT: Ne,
THE HONOURABLE SRI JUSTICE B KRISHNA MOHANS x
SECOND APPEAL NO: 69 OF 2021
Between: Sa
1. Era Nagappa, S/o Oda Eerappa. Aged about 55 years, Occ: Cultivation: Ro
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District .
2. Ere Gowd, S/o. Era Naragappa, (Died)
> Ppoltants/AppoliantsiDefendants 1&2
AND
1. Eeranna, S/o Idlyappagari Hanumappa (Died)
Plaintiffs2-9 added as per order in IA 59/2011 dated 07.03.2011.
E.Sannerappa, S/o Late Eeranna (Died)
Muddeeramma, W/o Chiga Thirnmappa, Aged 55 years, Occ. Cultivation, R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District
4. Topana Eeranna, S/o Eeranna, Aged 53 years, Occ. Cultivation R/o
Kanakanahalli H/o Basavanapalli. Village, Amarapuram Mandal, Anantapur
District
5. Putteerarnma, W/o Gunnarappa, Aged 51 years, Occ. Cultivation R/o
_ Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District .
6. Savithramma, W/o Gopalappa, Aged 51 years, Occ. Cultivation R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District
7. Sakamma, W/o Nagesappa, Aged 46 years, Occ. Cultivation, R/o Kanakanahalli
H/o Basavanapalli Village, Amarapuram Mandal, Anantapur District
8. Ramachandrappa, S/o Eeranna, Aged 40 years, Occ. Cultivation, R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District
9. E.Krishna Murthy, S/o Eeranna, Aged 38 years, Occ. Cultivation, R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District
on
Respondents/
Respondents/Plaintiffs 2-9
10. Thippa @ Thippeswamy, S/o Eera Nagappa, Aged 32 years, Occ. Cultivation R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandai, Anantapur
District
11.Nage Gowd, S/o Oda Eerappa, Aged 65 years, Occ. Cultivation, R/o
Kanakanahalli H/o Basave.napalli Village, Amarapuram Mandal, Anantapur
District
Respondents/
Respondents/Defendants 3 & 4
WHEREAS the Appellant above named through their Advocate SRI P
NARAHARI BABU presented under section 100 of CPC being this memorandum of
second appeal aggrieved by the decree and Judgment in AS. No. 07 of 2017 on the file
of the II Addl. District Judge, Anantapur dated 17.07.2020 confirming the Judgment and
Decree of the Junior Civil Judge, Madakasira in O.S. 05 of 2008 dated 28.03.2013
AND WHEREAS the High Court upon perusing the petition and memorandum of
grounds filed herein and upon hearing the arguments of Sri P NARAHARI BABU
Advocate for the Petitioner, directed issue of notice to the Respondents herein to show
cause as to why this SECOND APPEAL should not be admitted.
You viz:
1. Muddeeramma, W/o Chiga Thirnmappa, Aged 55 years, Occ' Cultivation, R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District
2. Topana Eeranna, S/o Eeranna, Aged 53 years, Occ' Cultivation R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District : .
3. Putteerarnma, W/o Gunnarappa, Aged 51 years, Occ. Cultivation R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District
4. Savithramma, W/o Gopalappa, Aged 51 years, Occ: Cultivation R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District
5. Sakamma, W/o Nagesappa, Aged 46 years, Occ: Cultivation, R/o Kanakanahalli
H/o Basavanapalli Village, Amarapuram Mandal, Anantapur District
6. Ramachandrappa, S/o Eeranna, Aged 40 years, Occ' Cultivation, R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District
7. E.Krishna Murthy,. S/o Eeranna, Aged 38 years, Oce. Cultivation, R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District
8. Thippa @ Thippeswamy, S/o Eera Nagappa, Aged 32 years, Occ? Cultivation R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District
9. Nage Gowd, S/o Oda Eerappa, Aged 65 years, Occ. Cultivation, R/o
Kanakanahalli H/o Basave.napalli Village, Amarapuram Mandal, Anantapur
District
are directed to show cause either appearing in person or through an Advocate, as to
why in the circumstances set out in the petition and the affidavit filed therewith (copy
enclosed) this SECOND APPEAL should not be admitted, within four weeks
The Court made the following:
ORDER:
"Notice to the respondents.
The learned counsel for the appellants is permitted to take out personal
notice to the respondents and file proof of service in the Registry, within a period
of three (3) weeks from today.
Post the matter after four (4) weeks". i
SD/- G. SREENIVAS REDDY
ASSISTANT REGISTRAR
IITTRUE COPYI//
For SECTION OFFICER
To,
1. Muddeeramma, W/o Chiga Thirnmappa, Aged 55 years, Occ: Cultivation, R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District
2. Topana Eeranna, S/o Eeranna, Aged 53 years, Occ. Cultivation R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District
3. Putteerarnma, W/o Gunnarappa, Aged 51 years, Occ! Cultivation R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District
4. Savithramma, W/o Gopalappa, Aged 51 years, Occ: Cultivation R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District
5. Sakamma, W/o Nagesappa, Aged 46 years, Occ: Cultivation, R/o Kanakanahalli
H/o Basavanapalli Village, Amarapuram Mandal, Anantapur District
6. Ramachandrappa, S/o Eeranna, Aged 40 years, Occ: Cultivation, R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District
7. E.Krishna Murthy, S/o Eeranna, Aged 38 years, Occ: Cultivation, R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District .
8. Thippa @ Thippeswamy, S/o Eera Nagappa, Aged 32 years, Occ: Cultivation R/o
Kanakanahalli H/o Basavanapalli Village, Amarapuram Mandal, Anantapur
District
9. Nage Gowd, S/o Oda Eerappa, Aged 65 years, Occ: Cultivation, R/o
Kanakanahalli H/o Basave.napalli Village, Amarapuram Mandal, Anantapur
District (Addresses 1 to 9 by RPAD- along with a copy of petition and
memorandum of grounds)
10.One CC to SRI P NARAHARI BABU Advocate [OPUC]
11.One spare copy
HIGH COURT
BKMJ
DATED:08/03/2021
POST AFTER FOUR WEEKS
NOTICE BEFORE ADMISSION
SA.No.69 of 2021
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(S147 MAR 2021
