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Branch Manager, National ... vs Bandi Ramakrishna Reddy And 2 ...
2021 Latest Caselaw 1425 AP

Citation : 2021 Latest Caselaw 1425 AP
Judgement Date : 5 March, 2021

Andhra Pradesh High Court - Amravati

Branch Manager, National ... vs Bandi Ramakrishna Reddy And 2 ... on 5 March, 2021

Bench: M.Venkata Ramana

          THE HON'BLE SRI JUSTICE M.VENKATA RAMANA


            CIVIL MISCELLANEOUS APPEAL No.29 2006


JUDGMENT:

None represented the appellant, even though this matter is

listed under the caption 'for dismissal'.

2. Learned counsel for respondents 1 and 2 appeared online.

3. In view of the above circumstances, this Civil Miscellaneous

Appeal is dismissed for non-prosecution. No costs.

4. Interim orders granted earlier if any, stand vacated.

5. Miscellaneous applications pending if any, shall stand

closed.

_____________________ M.VENKATA RAMANA, J Date: 05.03.2021 Pab

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