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Chintala Raghavalu And Another vs V. Srinivasa Rao And Another
2021 Latest Caselaw 1423 AP

Citation : 2021 Latest Caselaw 1423 AP
Judgement Date : 5 March, 2021

Andhra Pradesh High Court - Amravati

Chintala Raghavalu And Another vs V. Srinivasa Rao And Another on 5 March, 2021

Bench: M.Venkata Ramana

          THE HON'BLE SRI JUSTICE M.VENKATA RAMANA


            CIVIL MISCELLANEOUS APPEAL No.4828 2004


JUDGMENT:

None appeared for the appellants, even though this matter

is listed under the caption 'for dismissal'.

2. Sri Naresh Byrapaneni, learned counsel for the

2nd respondent-insurer appeared online.

3. Hence, this Civil Miscellaneous Appeal is dismissed for

non-prosecution. No costs.

4. Interim orders granted earlier if any, stand vacated.

5. Miscellaneous applications pending if any, shall stand

closed.

_____________________ M.VENKATA RAMANA, J Date: 05.03.2021 Pab

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