Shriram General Insurance Co Ltd vs Korupalli Kumari
2021 Latest Caselaw 1416 AP

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI S
FRIDAY, THE FIFTH DAY OF MARCH, TWO THOUSAND AND TWENTY ONE:
:PRESENT: OS

THE HONOURABLE SRI JUSTICE K. SURESH REDDY

IA No. 1 OF 2021.
IN
MACMA NO: 119 OF 2021
Between:
Shriram General Insurance Co. Ltd, Represented by Head Office Manager, E-8, RIICO
Industrial Area, Sitapura, Jaipur-302022, Rajasthan State, India,
...Petitioner/Appellant
AND

1. Korupalli Kumari, W/o. Late Korupalli Ramakrishna, House wife, aged 28 years, R/o
D.No. 1-87, Rajiv Gandhi Veedhi, Z Bhavaram Village, Karapa (M)

2. Korupalli Akhil, S/o. Late Korupalli Ramakrishna, Student, aged 6 years, R/o D.No. 1-
87, Rajiv Gandhi Veedhi, Z Bhavaram Village, Karapa Mandal

3. Korupalli Nanda Kishore, S/o. Late Korupalli Rama Krishna aged 3 years, R/o D.No. 1-
87, Rajiv Gandhi Veedhi, Z. Bhavaram, Karapa Mandal. (Respondents 2 and 3 being
minors rep. by their mother and natural guardian 1st Respondent herein)

4. Korupalli Arjuna Rao, S/o. Venkata Rao, aged 58 years, R/o. D.No. 1-87, Rajiv Gandhi
Veedhi, Z.Bhavaram Village, Karapa Mandal.

5. Smt. Korupalli Mangayamma, W/o. Arjuna Rao, aged 54 years, House wife, R/o. D.No.
1-87, Rajiv Gandhi Veedhi, Z. Bhavaram Village, Karapa Mandal.

6. T. Sathibabu, S/o . Raghava, aged 42 years, Driver of Tipper Lorry bearing No. AP 04 X,
1130, R/o. D.No. 1/44A, VenkEta Krishnaraya Puram, Samalkot (M) (R-6 not necessary
party)

7. Geddada Venkata Ramana, S/0. Bulli Satyam, aged 45 years, Owner of Tipper Lorry
bearing Bearing No. AP 04X 1130, R/o D.No. 3-131, Main Road, Rajupalem (V),
Pedapudi (M)

...Respondents/Respondents
Counsel for the Petitioner : A. JAYANTHI
Counsel for the Respondent

Petition under Order XLI Rule 5 (1) CPC praying that in the circumstances stated in the
affidavit filed in support of the petition, the High Court may be pleased to grant stay of all
further proceedings dated 16.12.2019 passed in MVOP No. 294 of 2016 on the file of the Motor
Accidents Claims Tribunal (III Additional District Judge) East Godavari at Kakinada, including
execution proceedings, pending disposal of MACMA No. 119 of 2021, on the file of the High
Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit filed in
support thereof and upon hearing the arguments of Smt. A. Jayanthi, Advocate for the Appellant
and the court while directing issue of notice to the Respondents herein to show cause as to why
this application should not be complied with, made the following order: (The receipt of this order
will be deemed to be the receipt of notice in the case).

ORDER

"For the reasons stated in the affidavit filed in support of this application and taking into consideration of the submissions made by the learned counsel for the petitioner/appellant, there shall be stay of all further proceedings pursuant to the judgment and decree, dated 16-12-2019 passed in M.V.O.P.No.294 of 2016 by the Chairman, Motor Accidents Claims Tribunal-cum-III Additional District Judge, Kakinada, subject to the petitioner/appellant depositing 50% of the awarded amount with proportionate costs and interest within eight (8) weeks from today."

SD/- T.MADHAVI

ASSISTANT REGISTRAR _,

/[TRUE COPY// Arey "yy f ' ,

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For ASSISTANT REGISTRAR

To,

MSR

. The Motor Accidents Claims Tribunal (III Additional District Judge) East Godavari at

Kakinada, A.P.

Smt. Korupalli Kumari, W/o. Late Korupalli Ramakrishna, R/o D.No. 1-87, Rajiv Gandhi Veedhi, Z Bhavaram Village, Karapa (M)( By RPAD for herself and on behalf of R-2 & R-3 ive. Sri Korupalli Akhil, S/o. Late Korupalli Ramakrishna and Sri Korupalli Nanda Kishore, S/o. Late Korupalli Rama Krishna, being their mother/natural guardian)

Sri Korupalli Arjuna Rao, S/o. Venkata Rao, R/o. D.No. 1-87, Rajiv Gandhi Veedhi, Z.Bhavaram Village, Karapa Mandal. (By RPAD)

Smt. Korupalli Mangayamma, W/o. Arjuna Rao, R/o. D.No. 1-87, Rajiv Gandhi Veedhi, Z. Bhavaram Village, Karapa Mandal. (By RPAD)

Sri Geddada Venkata Ramana, S/o. Bulli Satyam, R/o D.No. 3-131, Main Road, Rajupalem (V), Pedapudi (M)( By RPAD)

One CC to Sri A. Jayanthi, Advocate [OPUC]

One spare copy

NS ™

_ HIGH COURT KSRJ

DATED:05/03/2021

ORDER

IA NO. 1 OF 2021 IN MACMA.NO.119 OF 2021

STAY

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