Citation : 2021 Latest Caselaw 1336 AP
Judgement Date : 3 March, 2021
[3164] IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI WEDNESDAY, THE THIRD DAY OF MARCH, TWO THOUSAND AND TWENTY ONE -PRESENT: THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA IA No. 3 OF 2021 IN AS NO: 4 OF 2021 Between: 4. Munnam Sivarama Krishna Reddy (died), S/o. Subba Reddy, 2. Munnam Sai Reddy, S/o. late Venkata Ramana Reddy, C/o. Sivarama Krishna Reddy, Hindu, aged 23 years, R/o. 20-700-76, Viswabrahmana Colony, Machilipatnam. 3. Munnam Kameswara Reddy, S/o. Sivarama Krishna Reddy, Aged 44 years, r/o. D.No. 20-700-76, Viswabrahmana Colony, Machilipatnam. 4. Munnam Venkata Ramana Reddy, S/o. Sivarama Krishna Reddy, Aged 41 yers, rio. D.No. 20-700-76, Viswabrahmana Colony, Machilipatnam. 5 Munnam Venkata Subba Reddy, S/o. Sivarama Krishna Reddy/ Aged 39 years, rio. D.No. 20-700-76, Viswabrahmana Colony, Machilipatnam. 6. Kollareddy Anjani Kumari, D/o. sivarama Krishna Reddy Aged 29 years, fo. D.No. 20-700-76, Viswabrahmana Colony, Machilipatnam. ... Appellants/ Defendants No. 1 to 6 AND 4. Munnam Raghurama Reddy, S/o. late Subba Reddy, Aged 68 years, r/o. Potireddipalem, GokavaraM, Machilipatnam. 2. Murnnam Venugopala Reddy, S/o. late Subbareddy, Retired Employee, Aged 66 © years, r/o. Potireddipalem, Gokavaram, Machilipatnam. 3. Komatia Kamakshamma, D/o. late Subba Reddy, aged 60 years, r/o. Kadavalakuduru, Prakasam District. 4. Komaatla Renuka Devi, D/o. late Subbareddy, aged 60 years, rlo. D.No.2/54, Potireddipalemm, Gokavaram, Machilipatnam. 5. Komatla Devaki Devi, D/o. late Subba Reddy, aged 58 years, r/o. D.No.2/66, Potireddipalem, Gokavaram, Machilpatnam. 6. KOmatla Akkamma, D/o. late Subbareddy, aged 56 years r/o. Chinna Ganjam, 'Prakasam District. _.Respondents/Defendants Counsel for the Petitioner 'S.V.S.S.SIVA RAM Counsel for the Respondent Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased to stay all proceedings pursuant to judgment and decree dated 6.9.2019, passed in OS.No. 67 of 2014 on the file of the VI Additional District Juddge, Krishna Machilipatnam, pending disposal of the AS No. 4 of 2021, on the file of the High Court, in the interest of justice. The petition coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and upon hearing the arguments of Sri S.V.S.S.SIVA RAM Advocate for the Appellants, the court while directing issue of notice to the Respondents herein to show cause as to why this application should not be complied with, made the following order: (The receipt of this order will be deemed to be the receipt of notice in the case). ORDER
"Heard. In the circumstances, the trail Court is directed to proceed with the
enquiry in final decree proceedings and shall not pass final decree proceedings until further orders.
Notice to respondents"
SD/- E.JKAMESWAR RAO
ASSISTANT REGISTRAR,
ITTRUE COPY// y
For assistan can To,
1. The VI Additional District Juddge, Krishna Machilipatnam,
2. Sri Munnam Raghurama Reddy, S/o. late Subba Reddy, r/o. Potireddipalem, GokavaraM, Machilipatnam.( By RPAD)
3. Sri Munnam Venugopala Reddy, S/o. late Subbareddy, r/o. Potireddipalem, Gokavaram, Machilipatnam.( By RPAD) .
4. Smt. Komatia Kamakshamma, D/o. late Subba Reddy, r/o. Kadavalakuduru, Prakasam District.( By RPAD)
5. Ms. Komaatia Renuka Devi, D/o. late Subbareddy, r/o. D.No.2/54, Potireddipalemm, Gokavaram, Machilipatnam.( By RPAD)
6. Ms. Komatla Devaki Devi, D/o. late Subba Reddy, r/o. D.No.2/66, Potireddipalem, Gokavaram, Machilpatnam.( By RPAD)
7. Ms. Komatla Akkamma, D/o. late Subbareddy, r/o. Chinna Ganjam, Prakasam District.( By RPAD)
8. One CC to SRI. S.V.S.S.SIVA RAM Advocate [OPUC]
9. One spare copy MSR
HIGH COURT
MVRJ
DATED:03/03/2021
NOTE: LIST AFTER SLX MONTHS.
ORDER
IA NO. 3 OF 2021 IN AS.NO.4 OF 2021
DIRECTION
aot Ce ON tee nae
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