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Muppavarapu Hemanth 4 Others vs Muppavarapu Racherla Padmaja 8 ...
2021 Latest Caselaw 1266 AP

Citation : 2021 Latest Caselaw 1266 AP
Judgement Date : 2 March, 2021

Andhra Pradesh High Court - Amravati
Muppavarapu Hemanth 4 Others vs Muppavarapu Racherla Padmaja 8 ... on 2 March, 2021
Bench: Joymalya Bagchi, A V Sai
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
TUESDAY, THE SECOND DAY OF MARCH, TWO THOUSAND AND TWENTY ONE
: PRESENT :
THE HONOURABLE SRI JUSTICE JOYMALYA BAGCHI
AND
THE HONOURABLE SRI JUSTICE A.V. SESHA SAI
A.S.Nos. 645 of 2013 & 707 of 2014

  

A.S.No. 645 of 2013 :-
Between :-
1.Muppavarapu Hemanth Kumar, S/o. Chowdary
2.Muppavarapu Chowdary Builders and Real Estate Developers, a Firm
Rep. by M. Hemanh Kumar, S/o. Chowdary.
3.Valluri Nirmala Kumari, W/o. Natarajeswara Rao
4.Kothapalli Surendra Babu, S/o. Narasimha Rao
5.Yelamanchili Venkata Satyanarayana, S/o. Venkataratnam.
....Appellants/Defendants 1, 2, 6, 7 & 8.
AND
1.Smt Muppuvarapu (Racherla) Padmaja, W/o. Leela Rama Krishna Prasad,
Presently residing at 110-27-64 Ave, Forest Hills, NY 11375, New York, USA,
Rep. by her GPA Holder Smt Vellanki Jaya, W/o. Racherla Rajendra Naidu,
R/o. D.No. 29-14-56, Prakasam Road, Suryapet, Vijayawada-2.
..Respondent/Plaintiff.
2.Muppavrapu Sridevi (Died)
3.Kudaravalli Devi Kumari, W/o. Radha Krishna Murthy, R/o. A6é, Santhi Apartments,
Near Saibaba Temple, Patamata, Vijayawada.
4.Kanneganti Swarupa Rani, W/o. Basava Punnaiah, D.No. 48-2-15, Eluru Road,
Vijayawada.
5.Kudaravalli Radha Krishna Murthy, S/o. Purushottam, R/o. A6, Santhi Apartments,
Near Saibaba Temple, Patamata, Vijayawada.
6.Muppavarapu Venkata Subba Rao, S/o. Chowdary, R/o. 8-242,
M.G. Road, Ashok Nagar, Vijayawada.
7.Muppavarapu Chowdary and Leela Ramakrishna Prasad Trust, rep. by its
Trustee, M. Chittaranjan N79, Belvedere Lane sanjose,
CA 95126408 193-1375.
8.K. Srinivasa Rao, Trustee of Muppavarapu Chowdary and Leela Rama Krishna
Prasad Trust, 37705, Peachtree Ct Freemont, CA 94536, 510-744-9141.
9.K. Basava Punnaiah, Trustee of Muppavarapu Chowdary and Leela Rama
Krishna Prasad Trust, R/o. D.No. 40-12-2, Eluru Road, Vijayawada.
..Respondents/Defendants 1, 4, 5, 9 to 13.

Appeal under Section 96 C.P.C., against the judgment and decree of the
XII Additional District Judge, Krishna District at Vijayawada passed in O.S.No. 69 of
2002 dated 8-4-2013.
A.S.No. 707_of 2014 :-
Between :-
Muppavrapu Chowdary and Leela Rama Krishna Prasad Trust, rep. by its Trustee,
Kudaravalli Raadha Krishna Murthy, N 79, Bavedere Ln, Sanjose, CA 95126408-193-
1375.
.... Appellant/Defendant No.11.
AND
1.Smt Muppuvarapu (Racherla) Padmaja, W/o. Leela Rama Krishna Prasad,
Presently residing at 110-27-64 Ave, Forest Hiils, NY 11375, New York, USA,
Rep. by her GPA Holder Smt Vellanki Jaya, W/o. Racherla Rajendra Naidu,
R/o. D.No. 29-14-56, Prakasam Road, Suryapet, Vijayawada-2.
2.Mppavarapu Sridevi (DIED) .
3.Muppavarapu Haemanth Kumar, S/o. Chowdary, R/o.D.No. 5-619,
Ashok Nagar, M.G. Road, Industrial Estate Post, Vijayawada.

Contd....2...
 

2

4,Muppavarapu Choudary Builders and Real Estate Developers, a Firm rep. by
M. Hemanth Kumar, S/o. Chowdary, R/o. D.No.5-619, Ashok Nagar,
M.G. Road, Industrial Estate Post, Vijayawada.
5.Kudaravalli Devi Kumari, W/o. Radha Krishna, R/o. A6é, Santhi Apartments,
Near Saibaba Temple, Patamata, Vijayawada, Krishna District.
6.Kanneganti Swarupa Rani, W/o. Basava Punnaiah, R/o. D.No. 48-2-15,
Eluru Road, Vijayawada, Krishna District.
7.Valluri Nirmala Kumari, W/o. Natarajeswara, R/o. A7, Santhi Apartments,
Near Saibaba Temple, Patamata, Vijayawada, Krishna District.
8.Kothapalli Surendra Babu, S/o. Narasimha, R/o. D.No. 74-21-16/2,
1° Floor, Ashoknagar, Patamata, Vijayawada, Krishna District.
9.Yelamanchili Venkata Satyanarayana, S/o. Venkataratnam,
R/o. D.No. 74-21-1632, 2"? Floor, Ashoknagar, Patamata, Vijayawada,
Krishna District.
10.Kudaravalli Radha Krishna Murthy, S/o. Purushottam, R/o. A.6,
Santhi Apartments, Near Saibaba Temple, Patamata, Vijayawada,
Presently R/o. 45312, Ashwood Court, Shelby Township, Michigan -48317, U.S.A.
11.Muppavarapu Venkata Subba Rao, S/o. Chowdary, R/o. D.No.8-242, M.G. Road,
Ashoknagar, Vijayawada, Krishna District.
12.K. Srinivasa Rao, Trustee of Muppavarapu Chowdary and Leela Rama Krishna
Prasad Trust, 7705, Peachtree Ct, Freemont, CA 94536, 510-744-9141.
13.K. Basava Punnaiah, Trustee of Muppavarapu Chowdary and Leela Rama Krishna
Prasad Trusté R/o. D.No. 40-12-26, Eluru Road, Vijayawada, Krishna District.

..Respondents/Defendants.

Appeal under Section 96 C.P.C., against the judgment and decree in O.S.No. 69
of 2002 dated 8-4-2013 on he file of the Court of the XIII Additional District Judge,
Krishna District at Vijayawada.

A.S.M.P.No. 2643 of 2014 :-

Petition under Section 151 of C.P.C., praying that in the circumstances stated
in the affidavit filed herein, the High Court may be pleased to stay all further
proceedings pursuant to the judgment and decree dated 8°" April 2013 in 0.S.No. 69
of 2002 on the file of the court of the XII! Additional District Judge, Krishna District at
Vijayawada in respect of plaint A Schedule Properties, pending disposal of A.S. No.
707 of 2014 on the file of High Court.

These appeals coming on for hearing, upon perusing the memorandum of
grounds filed herein, and upon hearing the arguments of Sri O. Manohar Reddy,
Advocate for the Appellant in A.S.No. 645 of 2013 and of Sri T.S. Anand, Advocate for
respondent No.1 in A.S.No. 645 of 2013 and of Sri $. Subba Reddy, Advocate for
Appellant in A.S.No. 707 of 2014 and of Sri O. Manohar Reddy, Advocate for
respondent Nos.3 and 4 in A.S.No. 707 of 2014, the Court made the following
ORDER:

"Heard the parties.

In view of the interim order passed by this Court in the connected W.P.No. 3325 of 2020, the same interim order shall also continue in these Appeals, until further orders.

The parties are at liberty to seek modification, variation or vacating of this order upon disposal of the aforesaid Writ Petition if required.' gn) g SREENIVAS R DY

i

//TRUE COPY//

SECTION OFFICER

Contd..3..

To

1.The XII Additional District Judge, Krishna District at Vijayawada, Krishna District.

2.The XIII Additional District Judge, Krishna District at Vijayawada

3.Smt Vellanki Jaya, W/o. Racherla Rajendra Naidu, R/o. D.No. 29-14-56, Prakasam Road, Suryapet, Vijayawada-2, Krishna District. (GPA Holder of Smt Muppuvarapu (Racherla) Padmaja) 4,Kudaravalli Devi Kumari, W/o. Radha Krishna Murthy R/o. A6, Santhi Apartments, Near Saibaba Temple, Patamata, Vijayawada, Krishna District.

5.Kanneganti Swarupa Rani, W/o. Basava Punnaiah, D.No. 48-2-15, Eluru Road, Vijayawada, Krishna District.

6.Kudaravalli Radha Krishna Murthy, S/o. Purushottam, R/o. A6, Santhi Apartments, Near Saibaba Temple, Patamata, Vijayawada, Krishna District.

6.Muppavarapu Venkata Subba Rao, S/o. Chowdary, R/o. 8-242, M.G. Road, Ashok Nagar, Vijayawada, Krishna District.

7.Muppavarapu Chowdary and Leela Ramakrishna Prasad Trust, rep. by its Trustee, M. Chittaranjan N79, Belvedere Lane sanjose, CA 95126408 193-1375. (By Air Mail)

8.K. Srinivasa Rao, Trustee of Muppavarapu Chowdary and Leela Rama Krishna Prasad Trust, 37705, Peachtree Ct Freemont, CA 94536, 510-744-9141. (By Air Mail)

9.K. Basava Punnaiah, Trustee of Muppavarapu Chowdary and Leela Rama Krishna Prasad Trust, R/o: D.No. 40-12-2, Eluru Road, Vijayawada, Krishna District.

10.Muppavarapu Haemanth Kumar, S/o. Chowdary, R/o.D.No. 5-619, Ashok Nagar, M.G. Road, Industrial Estate Post, Vijayawada, Krishna District.

11.Muppavarapu Choudary Builders and Real Estate Developers, a Firm rep. by M. Haemanth Kumar, S/o. Chowdary, R/o. D.No.5-619, Ashok Nagar, M.G. Road, Industrial Estate Post, Vijayawada, Krishna District.

12.Kudaravalli Devi Kumari, W/o. Radha Krishna, R/o. A6, Santhi Apartments, . Near Saibaba Temple, Patamata, Vijayawada, Krishna District.

13.Kanneganti Swarupa Rani, W/o. Basava Punnaiah, R/o. D.No. 48-2-15, Eluru Road, Vijayawada, Krishna District.

14.Valturi Nirmala Kumari, W/o. Natarajeswara, R/o. A7, Santhi Apartments, Near Saibaba Temple, Patamata, Vijayawada, Krishna District.

15.Kothapalli Surendra Babu, S/o. Narasimha, R/o. D.No. 74-21-16/2, 1** Floor, Ashoknagar, Patamata, Vijayawada, Krishna District.

16.Yelamanchili Venkata Satyanarayana, S/o. Venkataratnam, R/o. D.No. 74-21-1632, 2" Floor, Ashoknagar, Patamata, Vijayawada, Krishna District.

17.Kudaravalli Radha Krishna Murthy, S/o. Purushottam, R/o. A.6, Santhi Apartments, Near Saibaba Temple, Patamata, Vijayawada, Presently R/o. 45312, Ashwood Court, Shelby Township, Michigan -48317, U.S.A.(By Air Mail)

19.Muppavarapu Venkata Subba Rao, S/o. Chowdary, R/o. D.No.8-242, M.G. Road, Ashoknagar, Vijayawada, Krishna District.

20.K. Srinivasa Rao, Trustee of Muppavarapu Chowdary and Leela Rama Krishna Prasad Trust, 7705, Peachtree Ct, Freemont, CA 94536, 510-744-9141 .(By Air Mail)

21.K. Basava Punnaiah, Trustee of Muppavarapu Chowdary and Leela Rama Krishna Prasad Truste R/o. D.No. 40-12-26, Eluru Road, Vijayawada, Krishna District.

22.One CC to Sri O. Manohar Reddy, Advocate (OPUC)

23.One CC to Sri S. Subba Reddy, Advocate(OPUC)

24.One CC to Sri T.S. Anand, Advocate (OPUC)

25.Two spare copies.

TKK

HIGH COURT

JB,J & AVSS,J

DT.02-03-2021.

ORDER

A.S.Nos. 645 of 2013 and 707 of 2014.

INTERIM DIRECTION

 
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