The Dravidian University, vs Mr M Rajeswara Reddy
2021 Latest Caselaw 2199 AP

     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

 HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
                                        &
             HON'BLE MR. JUSTICE NINALA JAYASURYA

                      WRIT APPEAL No.44 of 2021
                           (Through Video-Conferencing)


The Dravidian University, represented by
Its Registrar, Srinivasavanam, Kuppam-517 426,
Chittoor District.                                        ...     Appellant
                            Versus

Mr.M.Rajeswara Reddy S/o.late Sri Sanjeev Reddy,
Age 49 years, r/o.H.No:2-1-478,
Steet No.6, Opp:St.Patrics Degree College,
Nallakunta, Hyderabad - 500 044
and others.                                               ...   Respondents

Counsel for the appellant : Ms. Padmavathi Padnavis, Standing Counsel

Counsel for the respondent Nos.1 to 39 : Mr. N.Bharat Babu Counsel for the respondent No.40 : Mr.K.V.Raghuveer, G.P. for Higher Education.

ORAL JUDGMENT

Dt: 29.06.2021

(Arup Kumar Goswami, CJ)

Ms. Padmavathi Padnavis, learned standing counsel for the

appellant, prays for permission to withdraw this appeal.

Mr. N.Bharat Babu, learned counsel for respondent Nos.1 to 39/writ

petitioners, is present.

Prayer made by Ms. Padmavathi Padnavis is allowed.

Accordingly, this writ appeal is disposed of as withdrawn. No costs.

Pending miscellaneous applications, if any, shall stand disposed of.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J

GM

HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE

&

HON'BLE MR. JUSTICE NINALA JAYASURYA

WRIT APPEAL No.44 of 2021

(per Arup Kumar Goswami, CJ)

Dt: 29.06.2021

GM