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Gonagati Eswaraiah vs Ukkadam Tulasamma
2021 Latest Caselaw 2198 AP

Citation : 2021 Latest Caselaw 2198 AP
Judgement Date : 29 June, 2021

Andhra Pradesh High Court - Amravati

Gonagati Eswaraiah vs Ukkadam Tulasamma on 29 June, 2021

      THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

               SECOND APPEAL No.287 of 2019

JUDGMENT:

At request of learned counsel for the appellants,

permission is granted to withdraw this second appeal.

2. Accordingly, this Second Appeal is dismissed as withdrawn.

No costs.

3. Interim orders granted earlier if any, stand vacated.

4. Miscellaneous applications pending if any, shall stand

closed.

_____________________ M.VENKATA RAMANA, J Date: 29.06.2021 Pab

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