M/S Global Agency vs Union Of India
2021 Latest Caselaw 2158 AP

                   HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                           MAIN CASE No: A.A.No.110 of 2018
                                    PROCEEDINGS SHEET


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      25.06.2021                        (Through Video Conferencing)

                        While Mr. Prasad Rao Vemulapalli, learned counsel for the
                     applicant is present, learned counsel for the respondents are

not present.

Mr. Prasad Rao Vemulapalli submits that he has filed some judgments for perusal of the Court. Registry will list this case after a week. It is made clear that if there is no representation on behalf of the respondents on the next date, the matter will be taken up for disposal.

                                                      ARUP KUMAR GOSWAMI, CJ
                                                                                 MRR
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