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Voona Surya Prakasa Gupta vs Peethala Appalanaidu
2021 Latest Caselaw 2114 AP

Citation : 2021 Latest Caselaw 2114 AP
Judgement Date : 23 June, 2021

Andhra Pradesh High Court - Amravati

Voona Surya Prakasa Gupta vs Peethala Appalanaidu on 23 June, 2021

      THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

              SECOND APPEAL No.1017 of 2017

JUDGMENT:

In view of the memo filed by the learned counsel for the

appellant and in view of the representation now made,

permission is granted to withdraw the second appeal, since the

matter is stated to have had been adjusted outside the Court.

2. Accordingly, this Second Appeal is dismissed as withdrawn.

No costs.

3. Interim orders granted earlier if any, stand vacated.

4. Miscellaneous applications pending if any, shall stand

closed.

_____________________ M.VENKATA RAMANA, J Date: 23.06.2021 Pab

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