Citation : 2021 Latest Caselaw 2076 AP
Judgement Date : 22 June, 2021
IN THE HIGH COURT OF ANDHRA PRADESH AT AIMARA\ TUESDAY, THE TWENTY SECOND DAY OF JUNE, TWO THOUSAND AND TWENTY ONE : PRESENT: . THE HONOURABLE SRI JUSTICE BATTU DEVANAND 1A No. 2 OF 2019 IN MACMA NO: 1290 OF 2019 Between: Shriram General Insurance Co. LTD., rep. by its duly constituted Attorney, D.No.52-1/1- 1, Divija Complex, Ring Road, Veterinary Colony, Vijayawada, Krishna District. Policy No.447005/31/15/011474 valid upto. 21-01-2016. oe ..Petitioner/Appellant AND & 1. Manthena Nalini, W/o. Deceased M.Venkataraju, Hindu. female, 30 years. Housewife, R/o.H.No.8-89, Tatacheruvu Gattu, Gundugolanu village, Bhimadole Mandal, W.G. Dist. ~ 2, Manthena Poojitha alias Pooja, D/o.Deceased M. Venkataraju, Hindu, female, 11 years. Student and Minor, Mother's Protection, R/o.H.No.8-89, Tatacheruvu Gattu, Gundugolanu village, Bhimadole Mandal, W.G.Dist. . 3. Manthena Ramakrishna Varma, S/o.Deceased M. Venkataraju, Hindu, male, 7 years, Minor, Mother's Protection, R/o.H.No.8-89, Tatacheruvu Gattu, Gundugolanu village, Bhimadole Mandal, W.G. Dist. 4. Manthena Narasimharaju, S/o. late Bhagavan RAju, Hindu, male, 65 years, Dependant, R/o.H.No.8-89, Tatacheruvu Gattu, Gundugolanu village, Bhimadole Mandal, W.G_ Dist. 3. Manthena Suryakumarl, W/o. Naasimha Raju, Hindu, Female, 55 years, Housewife and Dependant. R/o.H.No.8-89, Tatacheruvu Gattu, Gundugolanu Village, Bhimadole Mandal, W.G.Dist. (The petitioners 2 and 3 are being minors, rep. by their mother and natural guardian -1st petitioner) -- .. Respondents/Patitioners 6. Shaik Abdul Razak, S/o.Abdul Sikindar Basha, Muslim, Male,29 years. Driver of Lorry No. AP 05Y-6 169, R/o.Ganapathi Centre, Nidadavole, WG. Dist, ¢. V.Suresh Kumar, S/o. Thrimurthulu, Hindu, Male, 46 years, Owner of the Lorry No.AP 05Y-6189, R/o.D.No 4-403/5, Ramayyhapeta, Kakinada, W.G. District. 8. Nunna Rambabu, S/o.Mohanarao, Hindu, Male, 39 years, Driver cum owner of the Tractor and Trailor bearing Nos. AP O5E-3942 and AP 7U-0262, R/o.D.No.11-7, Gundugolanu village, Bhimadole Mandal, W.G._ District. 9. HDFC Ergo General Insurance Co.Ltd, rep. by its Claim Manager, D.No.6-3- 346/1, Opp. Jalagam Vengalarao Park, Road No.1,2nd Floor, Banjara His, _ Hyderabad-34, Tractor Po icy No, 2318200980993200000, Valid upto.. 04-G2- 2016 and Trailor Policy No. 2354200980995600000, Valid upto. 04-02-2016. ..Respondents/Respondenis _ _ Counsel for the Petitioner: SRI GUDI SRINIVASU Counsel for the Respondent No.1 to 5: SRI MR K CHAKRAVARTHY Retition under Order XLI Rule 5 & Section 151 CPC praying that in the circumstances stated in the affidavit filed in suppart of the petition, the High Court may be pleased to grant stay of operation of the decree and Judgment passed in M.V.0.P.No.353 of 2018 on the file of Motor Accidents Claims Tribunal cum - Il- Additional District and Sessions Judge, West Godavari Eluru, Dated 26" day of March, . 2019, pending disposal of MACMA No.1290 of 2019, on the file of the High Court. The court while directing issue of notice fo the Respondents herein to show cause as to why this application should not be complied with, made the following order.(The receipt of this order will be deemed to be the receipt of notice in the case). The Court made the following ORDER
"Heard Sri G. Srinivasu, learned counse! for the petitioner and Sri M.R.K. Chakravarthi, learned counsel! for Respondent Nos. 1 to 5 and perused the
material available on record.
There shall be interim stay of the operation of the decree and judgment dt. 26.03.2019 in MVOP No.353 of 2016 on the file of Motor Accidents Claims Tribunal-cum-ll Additional District and Sessions Judge, West Godavari, Eluru, on condition of depositing 50% of the decretal amount along with proportionate costs and interest within a period of Eight (08) weeks from today."
Sd/-B.NarasingRao ASSISTANT.REGISTRAR #TRUE COPY! ~ For ASSISTANT SESISTRAR To,
1. The Chairman, Motor Accidents Claims Tribunal-cum-lf Additional District and Sessions Judge, West Godavari, Eluru,
2. Manthena Nalini, W/o. Deceased M.Venkataraju, Hindu. female, 30 years. Housewife, R/o.H.No.8-89, Tatacheruvu Gattu, Gundugolanu village, Bhimadole Mandal, W.G.Dist.(For Self and on behalf of Respondent No.2 & 3 being mother and natural guardian to Manthena Poojitha alias Pooja & Manthena Ramakrishna Varma)
3. Manthena Narasimharaju, S/o. late Bhagavan RAju, Hindu, male, 65 years, Dependant, R/o.H.No.8-89, Tatacheruvu Gattu, Gundugolanu village, Bhimadole Mandal, W.G. Dist.
4, Manthena Suryakumari, W/o. Narasimha Raju, Hindu, Female, 55 years, Housewife and Dependant. R/o.H.No.8-89, Tatacheruvu Gattu, Gundugolanu village, Bhimadole Mandal, W.G. Dist.
5. Shaik Abdul Razak, S/o.Abdul Sikindar Basha, Muslim, Male,29 years. Driver of Lorry No.AP 05Y-616S, R/o.Ganapathi Centre, Nidadavole, W.G.Dist,
6. T.Suresh Kumar, S/o. Thrimurthulu, Hindu, Male, 46 years, Owner of the Lorry No. AP 05Y-6169, R/o.D.No.4-403/5, Ramayyhapeta, Kakinada, W.G. District.
7. Nunna Rambabu, S/o.Mohanarao, Hindu, Male, 39 years, Driver cum owner of the Tractor and Trailor bearing Nos. AP Q5E-3042 and AP 7U-0262, R/o.D.No.11-7, Gundugolanu village, Bhimadole Mandal, W.G. District.
8. The Claim Manager, HDFC Ergo General Insurance Co.Ltd, D.No.6-3-346/1, Opp. Jalagam Vengalarao Park, Road No.1.2nd Floor, Banjara Hills, Hyderabad- 34, Tractor Policy No. 2318200980993200000, Valid upto. 04-02-2016 and Trailor Policy No. 2354200880995600000, Valid upto. 04-02-2016. (2 to 8 By RPAD}
-§. One CC to Sri Gudi Srinivasu, Advocate [OPUC]
10.One CC to Sri M R K Chakravarthy, Advocate [OPUC]
11. One spare copy
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HIGH COURT
DEVJ DATED: 22/06/2021
ORDER
IA No. 2 OF 2019 IN MACMA.No.1290 of 2019
INTERIM STAY
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