Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

T.Jayarama Naidu vs V Soudha Kumari
2021 Latest Caselaw 2065 AP

Citation : 2021 Latest Caselaw 2065 AP
Judgement Date : 21 June, 2021

Andhra Pradesh High Court - Amravati
T.Jayarama Naidu vs V Soudha Kumari on 21 June, 2021
ae?
jeronnenres

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATL..

  

MONDAY, THE TWENTY FIRST DAY OF JUNE,
TWO THOUSAND AND TWENTY ONE
'PRESENT:

THE HONOURABLE MS. JUSTICE J. UMA DEVI

A.S. No. 598 of 2019

Between :-
1.7. Jayarama Naidu, S/o. Late T. Narayanaswamy Naidu
2.smt Thummalagunta Lalithamma, W/o. T. Jayaram aNaidu.
~ .... Appellants/Defendants.
AND
V. Soudha Kumari, W/o. Janakirami Reddy, R/o. 19-3-27,
Old Renigunta Road, Tirupati,

. Respondent/Plaintiff.

Appeal Under Section 96 of C.P.C., aggrieved by the judgment and decree dated
17.08.2019 passed in O.S.no. 90 of 2016 by the X Additional District Judge, Tirupati.

LA.No. 1 of 2021 :-

Petition under Order 41 Rule 5, rAw. Section 151 of C.P.C., praying that in the
circumstances stated in the affidavit filed herein, the High Court may be pleased to
suspend the decree and judgment delivered in O.S.No. 90 of 2016 on the file of the
learned X Additional District Judge, Tirupathi, Dt. 17-06-2019, pending disposal of AS.
No. 598 of 2019 on the file of High Court.

The Appeal coming on for hearing, upon perusing the Memorandum of Grounds,
Petition and the affidavit filed in support thereof and the earlier Order of the High Court
dated 27.04.2021 made herein and upon hearing the arguments of Sri V.S.R.
Anjaneyulu, Advocate for Appellants and of M/s. S. Pranathi, Advocate for respondent,
the Court made the following

ORDER:

'Appellants' counsel present. Learned counsel for respondent sought time to file counter. Post on 22-07-2021. Meanwhile, counter to be filed. Interim order granted earlier is extended till then."

Sd/- MSSURYANADHA REDDY ASSISTANT REGISTRAR TRUE COPY! Sy ae

BRR ASSISTANT-REGISTRAR To,

.1.The X Additional District Judge, Tirupati, Chittoor District.

2.One CC to Sri V.S.R. Anjaneyulu, Advocate [OPUC]

3.Qne CC to Sri M/s. S. Pranathi, Advocate(OQPUC)

4.One spare copy.

MSB

HIGH COURT

A

- JUD.J DATED : 21.06.2021

ORDER

- POST ON 22.07.2021 A.S.No. 598 of 2019

EXTENSION OF INTERIM DIRECTION

wt 2a "at mH OH RSS ao SO CARL ee 2 &S af € "e ve 3

© sail 9 § JIN 20

2 24 JUN 2021 g) \ J

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter